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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

NCT Delhi - Subsection

Section 50(2)(ii) in The Delhi Metro Airport Express Line, General Rules, 2010

(ii)if the traction power has not been restored within fifteen minutes, passengers shall be detrained from all trains at stations, and the process of detraining passengers from any trains stopped between stations shall be initiated and the train operator shall also take suitable measures of securing his train;