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State of Andhra Pradesh - Section

Section 23 in A.P. Farmers Organisation Rules, 1997

23. Accounts Finance.

- 1. The Farmers Organisation shall open an account in a Nationalized Bank or Government Cooperative bank in its name and shall be operated jointly by the President/Chairman and 1Vice President / Vice Chairman. The Farmers Organisation shall maintain the cash book and accounts of expenditure with appropriate vouchers and receipts.