Madhya Pradesh High Court
Ram Singh Bhadoriya vs Shri Virendra Jain on 27 August, 2018
1 CONC-2327-2018
The High Court Of Madhya Pradesh
CONC-2327-2018
(RAM SINGH BHADORIYA Vs SHRI VIRENDRA JAIN)
1
Gwalior, Dated : 27-08-2018
Shri Sarvesh Sharma, learned counsel for the petitioner.
Issue notice to the respondent on payment of process fee through
Registered A.D. post within seven working days. Notice be made returnable within four weeks.
(ANAND PATHAK) JUDGE AK/-
ANAND KUMAR 2018.08.27 18:29:44 +05'30'