Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Goa - Subsection

Section 8(2)(f) in The First Statutes of Indian Institute of Technology Goa, 2017

(f)It shall have the power to settle rates not covered by tender and settle claims and disputes with contractors.