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[Cites 0, Cited by 0] [Section 83(4)] [Section 83] [Entire Act]

Union of India - Subsection

Section 83(4)(f) in The Explosives Rules, 2008

(f)have no electrical apparatus or battery or oil lamp or similar equipments capable of producing spark or ignition and all electrical wiring in the shop be fixed and effectively sealed or conduited or mechanically protected; the main switch or circuit breaker be provided at the immediate accessible position outside the premises.