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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(i) in Patna Municipal Corporation (Grant of Permission for Display of Advertisements & Similar Devices) Regulations, 2012

(i)Advertisements/Wall paintings set up by the railways on railway premises or stations, other than those relating to their business, visible from or fronting any street;