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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(rra) in Indian Telegraph Rules, 1951

(rra)[ "Telecommunication Centre" means a centre which provides telecommunication facilities for booking local, trunk and subscriber dialled telephone calls, and for booking and transmission of telex and fecsimile (FAX) messages and telegrams at a single location]; [Inserted by G.S.R. 74, dated 18.1.1991]