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State of Madhya Pradesh - Section

Section 11 in The M.P. Forest (Contract) Rules, 1927

11. Forest contractors to provide his servants and agents with badges.

- If so required in writing by the Divisional Forest Officer, the forest contractor shall provide his servants and agents with a badge, signed warrant or other device approved by the Divisional Forest Officer, whereby they may be readily identified. Failure to wear such device in the contract area shall make a servant or agent liable to be treated as a trespasser.