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State of Tamilnadu - Section

Section 24 in Mappilla Marumakkattayam Act, 1939

24. Collector to maintain a register.

- The Collector shall keep a register of all petitions presented to him under sections 20 and 21 and of all orders passed by him on such petitions and shall on payment of the prescribed fee, give a copy certified under his hand, of any entry therein.