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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Gujarat - Subsection

Section 1(2) in The Bombay Money Lenders Act, 1946

(2)[ It extends to the whole of the [State of Gujarat] [Sub-section (2) was substituted for the original by Bombay 50 of 1959, section 4 (b).],