Section 155(8)(e) in The Gujarat Municipalities Act, 1963

[Cites 0, Cited by 0] [Section 155(8)] [Section 155] [Entire Act]

State of Gujarat - Subsection

Section 155(8)(e) in The Gujarat Municipalities Act, 1963

(e)such alterations of the internal arrangements of a building, as affect its drainage, ventilation or other sanitary arrangement, or its security or stability, and

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State of Gujarat - Subsection

Section 155(8)(e) in The Gujarat Municipalities Act, 1963