Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 21 in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

21. Signature of the loanee in the Register of Fertilizers loans to be maintained by the co-operative society.

- The Co-operative Society on which the permit is issued should, in addition to the signature of the loanee in the triplicate copy of the permit as required under Sub-rule (7) of Rule 15, obtain the signature of the loanee in Register of Fertilizer Loans to be maintained by the society in Form No.3 given in the Appendix.