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State of Punjab - Section

Section 42 in Industrial Disputes (Punjab) Rules, 1958

42.

[Electoral constituencies, for the election of workmen's representatives, the workmen entitled to vote shall be divided into electoral constituencies consisting of sections, shops or departments.] [Substituted by Punjab Government Notification No. GSR 40/C.A. 14/47/Section 38/Amd. (5)/75, dated 21st March, 1975.]