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State of Goa - Section

Section 73 in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

73. Allowed To Keep Terms (A.T.K.T.).

- A candidate of secondary school certificate examination who has appeared for the whole examination and has been declared as failed shall be allowed to keep terms (A.T.K.T.) for any subsequent standard as per the norms laid down by the Board.