Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(b) in The Warehousing (Development And Regulation) Registration Of Warehouses Rules, 2010 (b)the Authority may suspend or cancel the registration duly notified at any time if the work of warehouse is not found satisfactory:-
