Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 254] [Entire Act] State of Bihar - Subsection Section 254(a) in The Bihar Municipal Act, 2007 (a)regulate the use by the public of any river or other public place, whether vested in the Municipality or not, for bathing or washing,
