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State of Maharashtra - Section

Section 1 in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

1. Short title, extent and application.

(1)These rules may be called the Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971.
(2)They extend to the whole of the Stale of Maharashtra.
(3)These rules shall apply to the elections to (he committees of specified societies.