Supreme Court - Daily Orders
K. Amudha vs State Rep. By The Inspector Of Police on 18 July, 2022
Bench: Sanjay Kishan Kaul, Hrishikesh Roy
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IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CRIMINAL) D.NO. 32194/2021
IN
SPECIAL LEAVE PETITION (CRIMINAL) NO. 5840/2021
K. AMUDHA ...Petitioner(s)
VERSUS
STATE REP. BY THE INSPECTOR OF POLICE ...Respondent(s)
O R D E R
Application for listing Review Petition in open Court is rejected Delay condoned.
We have perused the Review Petition and record of the Special leave petition and are convinced that the order of which review has been sought, does not suffer from any error apparent warranting its reconsideration. Accordingly, the Review petition is dismissed.
…………………………………………………J. [SANJAY KISHAN KAUL] ………………………………………………J. [HRISHIKESH ROY] Signature Not Verified NEW DELHI;
Digitally signed byASHA SUNDRIYAL Date: 2022.07.19 17:35:30 IST
Reason: JULY 18, 2022.
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ITEM NO.1003 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CRIMINAL) Diary No(s). 32194/2021 IN SLP(Crl) No. 5840/2021 K. AMUDHA Petitioner(s) VERSUS STATE REP. BY THE INSPECTOR OF POLICE Respondent(s) (IA No. 168786/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT, IA No. 168781/2021 - CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 18-07-2022 This matter was circulated today. CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL HON'BLE MR. JUSTICE HRISHIKESH ROY By Circulation UPON perusing papers the Court made the following O R D E R Application for listing Review Petition in Open Court is rejected.
Delay condoned.
The Review Petition is dismissed. [CHARANJEET KAUR] [POONAM VAID] ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) [ Signed order is placed on the file ]