Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 18(1)] [Section 18] [Entire Act] Bengal Presidency - Subsection Section 18(1)(a) in Bengal Tenancy Act, 1885 (a)shall be subject to the same provisions with respect to the transfer of, and succession to, his holding as the holder of a permanent tenure;