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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Gurpreet Singh vs . Reshma And Others on 28 June, 2023

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Gurpreet Singh vs. Reshma and others .

FAO No. 92 of 2023 28.06.2023 Present: Mr. M.L. Sharma, Advocate for the appellant.

None for respondents No.1 and 4.

Mr. Jagdish Thakur, Advocate for respondent No.5.

Despite service, there is no representation on behalf of respondents No.1 and 4. Hence they are proceeded ex-parte.

Respondents No. 2 and 3 are minors. Therefore, appropriate steps be taken for their representation by the appellant.

List for consideration after two weeks.





           June 28, 2023                                (Vivek Singh Thakur)





           (ms)                                               Judge





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