Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(9) in The Service Tax Rules, 1994 (9)[ [ * * * * *] ] [Omitted (w.e.f. 19.04.006) by Notification No. 10/2006-ST, dated 19.04.2006.]
