Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(31)] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(31)(iv) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961 (iv)in the case of any other public trust, the person legally competent to act for such public trust.