Himachal Pradesh High Court
Promila Devi vs . Rajender Kumar on 29 December, 2022
Bench: Sabina, Sushil Kukreja
Promila Devi vs. Rajender Kumar FAO (FC) No.51 of 2021 .
29.12.2022 Present: Mr. Vijender Katoch, Advocate, for the appellant.
Learned counsel for the appellant requests for an adjournment.
As requested, list after winter vacation.
r to ( Sabina )
Judge
( Sushil Kukreja )
December 29, 2022 (KS) Judge
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