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[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(6)(a) in West Bengal Municipal Employees' (Classification, Control, Appeal and Conduct) Rules, 2010

(a)inspect within five days of the order or within such further time not exceeding five days as the inquiring authority may allow, the documents specified in the list referred to in sub-rule (2);