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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(1)(m) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(m)to provide for institution, maintenance, and award of scholarships, fellowships, studentships, [medals and prizes] [Words substituted by W. B. Act 31 of 1981.];