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Supreme Court - Daily Orders

Praneeth K vs University Grants Commission (Ugc) on 18 August, 2020

Bench: Ashok Bhushan, R. Subhash Reddy, M.R. Shah

     ITEM NO.1+2+3+30+31 Court 5 (Video Conferencing)             SECTION X

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)      No(s).    724/2020

     PRANEETH K & ORS.                                        Petitioner(s)

                                           VERSUS

     UNIVERSITY GRANTS COMMISSION (UGC) & ORS.          Respondent(s)
     (FOR   IA    No.65999/2020-EX-PARTE  AD-INTERIM   RELIEF   and   IA
     No.66000/2020-EXEMPTION FROM FILING AFFIDAVIT and IA No.65998/2020-
     APPROPRIATE ORDERS/DIRECTIONS and IA No. 68305/2020 - EXEMPTION
     FROM FILING AFFIDAVIT and IA No. 68304/2020 - INTERVENTION
     APPLICATION)

     WITH
     W.P.(C) No. 739/2020 (PIL-W)
     (FOR      STAY      APPLICATION       ON       IA       67748/2020
     FOR    APPLICATION    FOR     EXEMPTION     FROM      FILING    ORIGINAL
     VAKALATNAMA/OTHER      DOCUMENT       ON       IA       67751/2020
     FOR   EXEMPTION    FROM    FILING    O.T.     ON     IA   67752/2020
     FOR     INTERVENTION     APPLICATION      ON      IA     68164/2020
     FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 68166/2020)

     Diary No(s). 15056/2020 (XIV)
     ( IA No.67703/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.67702/2020-EXEMPTION FROM FILING AFFIDAVIT and
     IA No.67763/2020-INTERVENTION/IMPLEADMENT and IA No.67705/2020-
     INTERVENTION/IMPLEADMENT and IA No.67704/2020-PERMISSION TO FILE
     PETITION (SLP/TP/WP/..))

     W.P.(C) No. 746/2020 (X)
     (FOR I.R. and IA No.68338/2020-GRANT OF INTERIM            RELIEF    and   IA
     No.68344/2020-EXEMPTION FROM FILING AFFIDAVIT)

     W.P.(C) No. 745/2020 (X)
     (FOR IA No.68287/2020-EXEMPTION FROM FILING AFFIDAVIT)

     W.P.(C) No. 741/2020 (PIL-W)
     (FOR ADMISSION and IA No.67996/2020-EXEMPTION FROM FILING O.T. and
     IA No.67995/2020-EXEMPTION FROM FILING AFFIDAVIT)

     Writ Petition(s)(Civil) No(s). 794/2020
     (IA   No.72414/2020-EXEMPTION   FROM   FILING   AFFIDAVIT           and    IA
     No.72412/2020-PERMISSION TO APPEAR AND ARGUE IN PERSON)
Signature Not Verified


     Writ Petition(s)(Civil) No(s). 814/2020
Digitally signed by
MEENAKSHI KOHLI
Date: 2020.08.18
     (FOR EXEMPTION FROM FILING O.T. and IA No.74435/2020-EXEMPTION FROM
15:56:45 IST
Reason:

     FILING AFFIDAVIT)


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Writ Petition(s)(Civil) No(s). 862/2020
(IA No. 77866/2020 - EX-PARTE STAY AND IA No. 77868/2020 -
EXEMPTION FROM FILING AFFIDAVIT AND IA No. 77867/2020 - EXEMPTION
FROM FILING O.T.)

Writ Petition(s)(Civil) No(s). 861/2020
( IA No. 77817/2020 - EX-PARTE STAY AND            IA   No.   77819/2020   -
EXEMPTION FROM FILING AFFIDAVIT)

Date : 18-08-2020   These matters were called on for hearing today.

CORAM :             HON'BLE MR. JUSTICE ASHOK BHUSHAN
                    HON'BLE MR. JUSTICE R. SUBHASH REDDY
                    HON'BLE MR. JUSTICE M.R. SHAH

For petitioner(s)    Dr. Abhishek Manu Singhvi, Sr. Adv.
746/20               Mr. Dhruv Mehta, Sr. Adv.
                     Mr. Raj Kamal, AOR
                    Mr. Sanjay Kr. Dubey, Adv.
                    Mr. Aavishkar Singhvi, Adv.
                    Mr. Malak Bhatt, Adv.
                    Mr. Aseem Atwal, Adv.
                    Mr. Kartavya Batra, Adv.
                    Mr. Sanpreet Singh Ajmani, Adv.

724/20              Mr. Alakh Alok Srivastava, Advocate-On-Record
                    Ms. Anubha Shrivastava Sahai, Advocate

D No. 15056/20      Ms. Meenakshi Arora, Sr. Adv.
                    Ms. Neela Gokhale, Adv.
                    Ms. Anannya Ghosh, AOR

739/20              Mr.   Shyam Divan, Sr. Adv.
                    Ms.   Samiksha Godiyal, Adv.
                    Mr.   Nikhil Ranjan, Adv.
                    Ms.   Pratyushi Mehta, Adv
                    Mr.   Pranaya Goyal, AOR

West Bengal         Mr.   Jaideep Gupta, Sr. Adv
                    Mr.   Raghunath Chakaraborty, Adv
                    Mr.   Kunal Chatterji, AOR
                    Ms.   Maitrayee Banerjee, Adv
                    Mr.   Pravar Veer Misra,Adv.

745/20              Mr. Kishor Lambat, Adv.
                    For M/S. Lambat And Associates

IA 71016/20         Mr. Shivankar Sharma ,Adv
IA 71023/20         Talha Abdul Rahman, AOR
                    Mr. Kushagra Pandey, Adv.
                    Mr. Mohd. Shaz Khan, Adv
                    Mr. Udit Atul Konkanthankar, Adv


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861&862/20          Mr. P.S. Narasimha, Sr. Adv.
                    Mr. Pulkit Tare, Adv.

794/2020            Petitioner-in-person

 814/2020           Mr.   Vinay Navare, Senior Advocate
                    Dr.   Uday Prakash Warunjikar, Advocate
                    Mr.   Abhay Anil Anturkar, Adv
                    Mr.   C. George Thomas, AOR

                    Mr.   Surendra Kumar Gangele, Adv.
                    Ms.   Ritu Gangele, Adv.
                    Ms.   Swagoti Batchas, Adv.
                    Mr.   SPM Tripathi, Adv.
                    Mr.   V.K. Shukla, Adv.
                    Mr.   Satish Kumar, Adv.

For Respondent(s)   Mr. Tushar Mehta (Ld. SG)
                    Mr. Apoorv Kurup, AOR
                    Mr. G.S. Makker, AOR
                    Ms. Nidhi Mittal, Adv.
                    Mr Siddharth Nigotia, Adv.
                    Ms. Upama Bhattacharjee, Adv.

739/20              Mr.   Vinay Navare, Senior Advocate
                    Dr.   Uday Prakash Warunjikar, Advocate
                    Mr.   Abhay Anil Anturkar, Adv
                    Dr.    R. R. Deshpande, AOR
                    For   M/S. Dr. R.R. Deshpande And Associates

GNCTD               Mr.   K.V. Vishwanathan, Sr. Adv.
                    Mr.   Chirag M. Shroff, Advocate
                    Ms.   Sanjana Nangia, Advocate
                    Ms.   Abhilasha Bharti, Advocate

Maharashtra         Mr.   Arvind Datar, Sr. Adv.
                    Mr.   Rahul Chitnis, ADV
                    Mr.   Sachin Patil, AOR
                    Mr.   Geo Joseph, Adv.

Odisha              Mr. Ashok Parija, Adv. Gen
                    Mr. Shibashish Misra, Adv.

W.B.(R4)            Mr.   Kishore Dutta, Sr. Adv.
                    Mr.   Vikas Mehta, AOR
                    Mr.   Vikram Mehta, Adv.
                    Mr.   Sanjay Basu, Adv
                    Mr.   Apoorv Khator, Adv
                    Ms.   Mansaa Shukla, Adv.

                    Mr. Namit Saxena, AOR


                                   3
                        Mr. Gaurav Agrawal, AOR

70207&208               Mr. Amir Singh Pasrich, Adv.
                        Ms. Meera Mathur, AOR

  IA 70613              Mr.   Akash Sinha (Advocate)
                        Mr.   Shubham Saket, Advocate
                        Mr.   Harpreet Singh Hora, Adv
                        Mr.   Chirag, Advocate
                        Mr.   G. Priyadharshni, Adv.
                        For   Mr. Rahul Shyam Bhandari AOR

  68164                 Mr.   Yashodeep Deshmukh, Adv.
                        Mr.   Akshay Kapadia, Adv.
                        Mr.   Priank Adhyaru, Adv.
                        Dr.   Balram Jain, Adv.
                        Mr.   R.P. Goyal, Adv.

70364                   Mr. Mihir Desai, Senior Advocate
MFUCTO                  Ms. Rukhsana Choudhury, AOR

Maharashtra             Mr. Jamshed Mistry, Adv.
Students Union          Ms. Mohini Priya, AOR

IA 71205/20             Mr. Siddharth Dharmadhikari, Adv.
In WP 739/20            Mr. Sahil Lal, Adv.
                        Mr. Abhikalp Pratap Singh, AOR

IA 77444 & 77445        Mr. Sanjay Hegde, Sr. Adv.
                        Mr. Bharat T. Manubarwala, AOR
                        Pranjal Kishore, Adv.
                        Mr. Sarvagnya Trivedi Manubarwala, Adv.
                        Mr. Varun Varma, Adv.
                        Ms. Nistha Gupta, Adv.

            UPON hearing the counsel the Court made the following
                               O R D E R

Permission to file petition in Diary No(s). 15056/2020 is granted.

Heard learned counsel for the parties. The intervention applications are not entertained. Judgment reserved.

The parties are permitted to file short written notes within three days.


(MEENAKSHI KOHLI)                                        (RENU KAPOOR)
   AR-CUM-PS                                              COURT MASTER


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