Supreme Court - Daily Orders
Praneeth K vs University Grants Commission (Ugc) on 18 August, 2020
Bench: Ashok Bhushan, R. Subhash Reddy, M.R. Shah
ITEM NO.1+2+3+30+31 Court 5 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 724/2020
PRANEETH K & ORS. Petitioner(s)
VERSUS
UNIVERSITY GRANTS COMMISSION (UGC) & ORS. Respondent(s)
(FOR IA No.65999/2020-EX-PARTE AD-INTERIM RELIEF and IA
No.66000/2020-EXEMPTION FROM FILING AFFIDAVIT and IA No.65998/2020-
APPROPRIATE ORDERS/DIRECTIONS and IA No. 68305/2020 - EXEMPTION
FROM FILING AFFIDAVIT and IA No. 68304/2020 - INTERVENTION
APPLICATION)
WITH
W.P.(C) No. 739/2020 (PIL-W)
(FOR STAY APPLICATION ON IA 67748/2020
FOR APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
VAKALATNAMA/OTHER DOCUMENT ON IA 67751/2020
FOR EXEMPTION FROM FILING O.T. ON IA 67752/2020
FOR INTERVENTION APPLICATION ON IA 68164/2020
FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 68166/2020)
Diary No(s). 15056/2020 (XIV)
( IA No.67703/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.67702/2020-EXEMPTION FROM FILING AFFIDAVIT and
IA No.67763/2020-INTERVENTION/IMPLEADMENT and IA No.67705/2020-
INTERVENTION/IMPLEADMENT and IA No.67704/2020-PERMISSION TO FILE
PETITION (SLP/TP/WP/..))
W.P.(C) No. 746/2020 (X)
(FOR I.R. and IA No.68338/2020-GRANT OF INTERIM RELIEF and IA
No.68344/2020-EXEMPTION FROM FILING AFFIDAVIT)
W.P.(C) No. 745/2020 (X)
(FOR IA No.68287/2020-EXEMPTION FROM FILING AFFIDAVIT)
W.P.(C) No. 741/2020 (PIL-W)
(FOR ADMISSION and IA No.67996/2020-EXEMPTION FROM FILING O.T. and
IA No.67995/2020-EXEMPTION FROM FILING AFFIDAVIT)
Writ Petition(s)(Civil) No(s). 794/2020
(IA No.72414/2020-EXEMPTION FROM FILING AFFIDAVIT and IA
No.72412/2020-PERMISSION TO APPEAR AND ARGUE IN PERSON)
Signature Not Verified
Writ Petition(s)(Civil) No(s). 814/2020
Digitally signed by
MEENAKSHI KOHLI
Date: 2020.08.18
(FOR EXEMPTION FROM FILING O.T. and IA No.74435/2020-EXEMPTION FROM
15:56:45 IST
Reason:
FILING AFFIDAVIT)
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Writ Petition(s)(Civil) No(s). 862/2020
(IA No. 77866/2020 - EX-PARTE STAY AND IA No. 77868/2020 -
EXEMPTION FROM FILING AFFIDAVIT AND IA No. 77867/2020 - EXEMPTION
FROM FILING O.T.)
Writ Petition(s)(Civil) No(s). 861/2020
( IA No. 77817/2020 - EX-PARTE STAY AND IA No. 77819/2020 -
EXEMPTION FROM FILING AFFIDAVIT)
Date : 18-08-2020 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE M.R. SHAH
For petitioner(s) Dr. Abhishek Manu Singhvi, Sr. Adv.
746/20 Mr. Dhruv Mehta, Sr. Adv.
Mr. Raj Kamal, AOR
Mr. Sanjay Kr. Dubey, Adv.
Mr. Aavishkar Singhvi, Adv.
Mr. Malak Bhatt, Adv.
Mr. Aseem Atwal, Adv.
Mr. Kartavya Batra, Adv.
Mr. Sanpreet Singh Ajmani, Adv.
724/20 Mr. Alakh Alok Srivastava, Advocate-On-Record
Ms. Anubha Shrivastava Sahai, Advocate
D No. 15056/20 Ms. Meenakshi Arora, Sr. Adv.
Ms. Neela Gokhale, Adv.
Ms. Anannya Ghosh, AOR
739/20 Mr. Shyam Divan, Sr. Adv.
Ms. Samiksha Godiyal, Adv.
Mr. Nikhil Ranjan, Adv.
Ms. Pratyushi Mehta, Adv
Mr. Pranaya Goyal, AOR
West Bengal Mr. Jaideep Gupta, Sr. Adv
Mr. Raghunath Chakaraborty, Adv
Mr. Kunal Chatterji, AOR
Ms. Maitrayee Banerjee, Adv
Mr. Pravar Veer Misra,Adv.
745/20 Mr. Kishor Lambat, Adv.
For M/S. Lambat And Associates
IA 71016/20 Mr. Shivankar Sharma ,Adv
IA 71023/20 Talha Abdul Rahman, AOR
Mr. Kushagra Pandey, Adv.
Mr. Mohd. Shaz Khan, Adv
Mr. Udit Atul Konkanthankar, Adv
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861&862/20 Mr. P.S. Narasimha, Sr. Adv.
Mr. Pulkit Tare, Adv.
794/2020 Petitioner-in-person
814/2020 Mr. Vinay Navare, Senior Advocate
Dr. Uday Prakash Warunjikar, Advocate
Mr. Abhay Anil Anturkar, Adv
Mr. C. George Thomas, AOR
Mr. Surendra Kumar Gangele, Adv.
Ms. Ritu Gangele, Adv.
Ms. Swagoti Batchas, Adv.
Mr. SPM Tripathi, Adv.
Mr. V.K. Shukla, Adv.
Mr. Satish Kumar, Adv.
For Respondent(s) Mr. Tushar Mehta (Ld. SG)
Mr. Apoorv Kurup, AOR
Mr. G.S. Makker, AOR
Ms. Nidhi Mittal, Adv.
Mr Siddharth Nigotia, Adv.
Ms. Upama Bhattacharjee, Adv.
739/20 Mr. Vinay Navare, Senior Advocate
Dr. Uday Prakash Warunjikar, Advocate
Mr. Abhay Anil Anturkar, Adv
Dr. R. R. Deshpande, AOR
For M/S. Dr. R.R. Deshpande And Associates
GNCTD Mr. K.V. Vishwanathan, Sr. Adv.
Mr. Chirag M. Shroff, Advocate
Ms. Sanjana Nangia, Advocate
Ms. Abhilasha Bharti, Advocate
Maharashtra Mr. Arvind Datar, Sr. Adv.
Mr. Rahul Chitnis, ADV
Mr. Sachin Patil, AOR
Mr. Geo Joseph, Adv.
Odisha Mr. Ashok Parija, Adv. Gen
Mr. Shibashish Misra, Adv.
W.B.(R4) Mr. Kishore Dutta, Sr. Adv.
Mr. Vikas Mehta, AOR
Mr. Vikram Mehta, Adv.
Mr. Sanjay Basu, Adv
Mr. Apoorv Khator, Adv
Ms. Mansaa Shukla, Adv.
Mr. Namit Saxena, AOR
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Mr. Gaurav Agrawal, AOR
70207&208 Mr. Amir Singh Pasrich, Adv.
Ms. Meera Mathur, AOR
IA 70613 Mr. Akash Sinha (Advocate)
Mr. Shubham Saket, Advocate
Mr. Harpreet Singh Hora, Adv
Mr. Chirag, Advocate
Mr. G. Priyadharshni, Adv.
For Mr. Rahul Shyam Bhandari AOR
68164 Mr. Yashodeep Deshmukh, Adv.
Mr. Akshay Kapadia, Adv.
Mr. Priank Adhyaru, Adv.
Dr. Balram Jain, Adv.
Mr. R.P. Goyal, Adv.
70364 Mr. Mihir Desai, Senior Advocate
MFUCTO Ms. Rukhsana Choudhury, AOR
Maharashtra Mr. Jamshed Mistry, Adv.
Students Union Ms. Mohini Priya, AOR
IA 71205/20 Mr. Siddharth Dharmadhikari, Adv.
In WP 739/20 Mr. Sahil Lal, Adv.
Mr. Abhikalp Pratap Singh, AOR
IA 77444 & 77445 Mr. Sanjay Hegde, Sr. Adv.
Mr. Bharat T. Manubarwala, AOR
Pranjal Kishore, Adv.
Mr. Sarvagnya Trivedi Manubarwala, Adv.
Mr. Varun Varma, Adv.
Ms. Nistha Gupta, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Permission to file petition in Diary No(s). 15056/2020 is granted.
Heard learned counsel for the parties. The intervention applications are not entertained. Judgment reserved.
The parties are permitted to file short written notes within three days.
(MEENAKSHI KOHLI) (RENU KAPOOR)
AR-CUM-PS COURT MASTER
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