Section 11(3) in The Maharaja Sayajirao University of Baroda Act, 1949
(3)The Vice-Chancellor shall have power to convene meeting of the Senate, the [Syndicate] [This word was substituted for the words 'Syndicate, and' by Bombay 52 of 1950, Section 9 (i).], the Council of Post-graduate Studies and Research, [other authorities of the University and committees appointed under Sections 48 and 49] [These words and figures were added, by Bombay 52 of 1950, Section 9 (i).].
