Allahabad High Court
Moti Lal Nehru Medical College Teachers ... vs State Of U.P. & Others on 22 January, 2010
Bench: Prakash Krishna, Yogesh Chandra Gupta
Court No. - 36 Case :- WRIT - A No. - 59582 of 2009 Petitioner :- Moti Lal Nehru Medical College Teachers Association & Anr Respondent :- State Of U.P. & Others Petitioner Counsel :- G.K. Singh,G.K. Malviya,V.K. Singh Respondent Counsel :- C.S.C.,Ashok Khare,C.S. Singh,Kapil Rathore,R.K. Upadhya,S.D.Kautilya,Siddharth Khare,Vikas Budhwar Hon'ble Prakash Krishna,J.
Hon'ble Yogesh Chandra Gupta,J.
Rejoinder affidavit filed today to the counter affidavit filed on behalf of respondent no. 9 may be taken on record. It was pointed out by the learned counsel for the petitioners that learned Standing Counsel has not filed any counter affidavit so far.
Three weeks and no more time is granted to the learned Standing Counsel to file counter affidavit.
List immediately thereafter.
Order Date :- 22.1.2010 ALS