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Delhi High Court - Orders

Copies Etc. Anbumani Ramadoss vs Supdt. Of Police ( Central Bureau Of ... on 1 September, 2025

                          $~26
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CRL.M.C. 4443/2015 & CRL.M.A. 6594/2024 DIRETIONS,
                                    CRL.M.A. 6595/2024 EXEMPTION FROM FILING CERTIFIED
                                    COPIES ETC.
                                    ANBUMANI RAMADOSS                                                                      .....Petitioner
                                                                  Through:            Mr. Mukul Gupta, Sr. Adv. with Mr.
                                                                                      Tushar Gupta, Mr. Sumit Mishra, Ms.
                                                                                      Nitya Gupta, Ms. Aditi Gupta, Advs.

                                                                  versus

                                    SUPDT. OF POLICE ( CENTRAL BUREAU OF
                                    INVESTIGATION)                       .....Respondent
                                                  Through:

                                    CORAM:
                                    HON'BLE MR. JUSTICE RAVINDER DUDEJA
                                                                  ORDER
                          %                                       01.09.2025
                                    No time left.
                                    List on 04.12.2025.



                                                                                                        RAVINDER DUDEJA, J
                                    SEPTEMBER 1, 2025




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/09/2025 at 22:41:51