Delhi High Court - Orders
Copies Etc. Anbumani Ramadoss vs Supdt. Of Police ( Central Bureau Of ... on 1 September, 2025
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ANBUMANI RAMADOSS .....Petitioner
Through: Mr. Mukul Gupta, Sr. Adv. with Mr.
Tushar Gupta, Mr. Sumit Mishra, Ms.
Nitya Gupta, Ms. Aditi Gupta, Advs.
versus
SUPDT. OF POLICE ( CENTRAL BUREAU OF
INVESTIGATION) .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 01.09.2025
No time left.
List on 04.12.2025.
RAVINDER DUDEJA, J
SEPTEMBER 1, 2025
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/09/2025 at 22:41:51