Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 10 in The Orissa Grid Code (OGC) Regulations, 2006 (10)Metering, Communication and Data Acquisition : - This Chapter specifies the minimum operational and commercial metering to meet the regulatory requirement.
