Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Madhya Pradesh - Subsection Section 32(1) in The M.P. State Aid to Industries Act, 1958 (1)The Central Provinces State Aid to Industries Act, 1933 (12 of 1933), and the Madhya Bharat State Aid to Industries Act, Samvat 2009, are hereby repealed.
