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Union of India - Section

Section 2020 in The Port Rules Of The Port Of Madras, 1962

2020.

G.S.R. 655, dated 12th May, 1962. - In exercise of the powers conferred by sub-section (1) of Sec. 6 of the Indian Ports Act, 1908 (15 of 1908), and in supersession of the Port Rules of the Port of Madras published with the Notification of the Government of Madras in the Marine Department No. 53, dated the 15th June, 1889, the Central Government hereby makes the following Port Rules for the Port of Madras, the same having been previously published as required by sub-section (2) of the said section.Port Rules