Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(e) in The Orissa Panchayat Samiti (Conduct of Business) Rules, 1969 (e)"official members" means members specified in Clauses (b) and (c) of Sub-section (1) of Section 16 and also Section 15-A of the Act;
