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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(m) in Gujarat Rural Debtors' Relief Act, 1976

(m)"rural labourer" means a person, who being resident in a rural area, earns his livelihood principally by manual labour from any of the following occupations, but does not hold any land for any such occupations, namely:-