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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(4) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(4)The order of withdrawal as "fit person" shall be sent to the Children's court, Special Juvenile Police Unit, the District Child Protection Unit and State Child Protection Society and the Child placed with such a fi t person may be placed by the Board or the Committee or the Children's court to another fit person or with a fit facility or any child care institution.