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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(5) in The Tamil Nadu Bhoodan Yagna Rules, 1959

(5)Receipts for all sums exceeding Rs.20 either by cash or cheque shall be stamped. The correct head of classification according to the budget shall be recorded on each voucher by the drawing officer.