Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(1) in The Delhi Police Act, 1978

(1)All persons shall be bound to comply with the reasonable directions given by a police officer in the discharge of his duties under this Act.