Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Kerala - Subsection

Section 28(3)(v) in The SreeNarayanaGuru Open University Act, 2021

(v)to receive funds for collaboration programmes from foreign agencies subject to the rules and regulations of the Central Government and the Government in that behalf;