Supreme Court - Daily Orders
Kodungallur Town Co-Op Bank Ltd vs Asst. Commissioner Of Income Tax on 9 April, 2015
ITEM NO.68 1
REGISTRAR COURT. 2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Petition(s) for Special Leave to Appeal (C) No(s). 30269/2014
KODUNGALLUR TOWN CO-OP BANK LTD Petitioner(s)
VERSUS
ASST. COMMISSIONER OF INCOME TAX Respondent(s)
(with office report)
WITH
SLP(C) No. 28983-28985/2014
(With appln.(s) for c/delay in refiling SLP and Interim Relief and
Office Report)
SLP(C) No. 29617/2014
(With Interim Relief and Office Report)
SLP(C) No. 35261-35262/2014
(With Interim Relief and Office Report)
SLP(C) No. 36600/2014
(With appln.(s) for c/delay in refiling SLP and Interim Relief and
Office Report)
Date : 09/04/2015 These petitions were called on for hearing today.
For Petitioner(s)
Mr. C. N. Sree Kumar,Adv.
For Respondent(s) Ms. Saroj Bala,Adv.
Mrs. Anil Katiyar,Adv.
Signature Not Verified
Digitally signed by
Sushma Kumari Bajaj
Date: 2015.04.11
06:47:58 CEST
Reason:
UPON hearing the counsel the Court made the following
O R D E R
ITEM NO.68 2 SLP(C) No. 30269/2014 The office report is that the sole respondent has already filed the counter affidavit. Viewed thus, the matter shall be processed for listing before the Hon'ble Court under the rules, if and when the connected one gets ready for listing.
SLP(C) Nos. 28983-28985 and 29617/2014 The Learned counsel for the respondents seeks and is given four weeks' time to file the counter affidavit.
SLP(C) Nos. 35261-35262 and 36600/2014 Ms. Saroj, Ld. Advocate has appeared on behalf of the sole respondent. She seeks and is given four weeks time to file the vakalatnama and the counter affidavit.
List again on 30.7.2015.
(M K HANJURA) Registrar MG