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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(6) in The Merchant Shipping (Fire Appliances) Rules, 1969

(6)Every such ship of Class VII fitted with main or auxiliary oil-fired boilers or internal combustion machinery shall be provided in the machinery space with one of the fixed fire extinguishing installations as required under sub-rule (4) of rule 8.