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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in The Bureau of Indian Standards (Advisory Committees) Regulations, 2018

(2)Travelling and daily allowances to the members of the Advisory Committees, including Chairman other than those specified in sub-regulation (1), while travelling within the country with prior concurrence of the Director General, may be admissible from the Bureau for attending meetings and discharging any duty assigned by the Governing Council or the Committee concerned.