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Rajasthan High Court - Jaipur

Nikhil Doru And Ors vs Board Of Control For Crecket Anr on 28 November, 2016

Author: M.N. Bhandari

Bench: M.N. Bhandari

     IN THE HIGH COURT OF JUDICATURE FOR
                  RAJASTHAN

                     BENCH AT JAIPUR
          S.B.CIVIL WRITS NO. 9560 / 2014

1. Nikhil Doru, S/o Shri Sanat Kumar Jain, Aged about 35 years,
R/o Flat No.704, Rose Mangalm Residency, New Navratan
Complex, Bhuwana, Udaipur.

2. Aniket Choudhary, S/o Shri Vinod Choudhary, Aged about 24
years, R/o 90, Nemi Nagar Extension, Vaishali Nagar, Jaipur.

3. Puneet Yadav, S/o Shri Raghuveer Yadav, Aged about 27
years, R/o Plot No. 41,42, Shanti Nagar, 'A', Gurjar Ki Thadi,
Jaipur.

4. Vaibhav Deshpande, S/o Shri Anil Deshpande, Aged about 27
years, R/o T-3, Park Avenue Apartment, Scheme No.8, Gandhi
Path, Vaishali Nagar, Jaipur.

5. Rituraj Singh, S/o Shri Rajeev Singh, Aged about 24 years,
R/o F-2, Shanti Niketan, Adarsh Nagar, Rajapark, Jaipur.

6. Aristha Singhvi, S/o Shri Sanjay Singhvi, Aged about 22 years,
R/o 1-A, Heavy Industrial Area, Behind New Power House,
Jaipur.

7. Ankit Lamba, S/o Shri Satveer Lamba, Aged about 23 years,
R/o. 146(F-102), Pratap Nagar, Khaipura, Jaipur.

8. Sanjay Bharti, S/o Shri Parmanand Bharti, Aged about 28
years, R/o Behind Karni Vikas Samiti, Govardhanpura, Kota.

9. Robin Bist, S/o Dinesh Bist, Aged about 27 years, R/o Karni
Colony, Nagaur.

10. Chetan Bist, S/o Dinesh Bist, Aged about 25 years, R/o Karni
Colony, Nagaur.

11. Surya Prakash Suwalka, S/o Shri Tara Chand, Aged about 22
years, R/o 12/686, Ajad Nagar, Bhilwara.

12. Rajesh Bishnoi (Sr.), S/o Shri Khinyaram, Aged about 27
years, R/o Magha Ram Vaid Colony, Gajner Road, Bikaner (Raj.).

13. Gajendra Singh, S/o Shri Mahendra Singh, Aged about 26
years, R/o Behind Municipality Corporation Rawaton Ka
Mohalla, Bikaner.
                              (2 of 7)
                                                    [CW-9560/2014]
14. Tanveer Ul-haq, S/o Shri Mashart, Aged about 23 years, R/o
Bara Kumedan Sahab Ka Bajaria Road, Dholpur.

15. Siddarth Saraf, S/o Shri Kamal Saraf, Aged about 22 years,
R/o 65, Govind Nagar (West), Amber Road, Jaipur.

16. Rajesh Bishnoi (Jr.), S/o Shri barsingaram, Aged about 34
years, R/o Back Side of Social Welfare Office, Near BSNL Office,
College Road, Nagaur.

17. Arjit Gupta, S/o Shri Ramesh Gupta, Aged about 25 years,
R/o 3-B-1, Jawahar Nagar, Mera Marg, Sri Ganganagar.

18. Madhur Khatri, S/o Shri Surendra Khatri, Aged about 27
years, R/o B-359, Near Nagnesh Temple, Sudarshna Nagar,
Bikaner.

19. Gourav Khatri, S/o Shri Surendra Khatri, Aged about 23
years, R/o B-359, Near Nagnesh Temple, Sudarshna Nagar,
Bikaner.

20. Mohd. Rizwan, S/o Shri Mohd. Iqbal, Aged about 20 years,
R/o Plot No.250, Jalupura, Jaipur.

21. Narendra Tomar (W.K.), S/o Shri Sita Ram Tomar, Aged
about 20 years, R/o C-8, Tilam Sangh Colony, Rawatbhata Road,
Kota.

22. Naresh Nama, S/o Shri Purshotam Nama, Aged about 21
years, R/o House No.3b 24, Talwandi, Kota.

23. Divy Pratap Singh, S/o Shri Devendra Hada, Aged about 22
years, R/o H.No.1, Cannal Road, Gulab Bagh.

24. Sachin Malav, S/o Shri Parmanand Malav, Aged about 21
years, R/o 626, Mahaver Nagar-II, Kota.

25. Behraram, S/o Shri Ishwar Ram, Aged about 22 years, R/o
Chak 5-E, Choti Naiwala, Sriganganagar.

26. Astha Mathur, D/o Shri Bharat Mathur, Aged about 24
years, R/o 18, Gangavihar, Mahesh Nagar, Near Bank Colony,
Jaipur.

27. Babita Meena, D/o Shri Nemichand, Aged about 21 years,
R/o D-67, IIA, Khatri Nagar, Jhunjhunu.

28. Jaya Sharma, D/o Shri Puran Prakash, Aged about 34 years,
R/o D-3, Andreshwganj Extn., New Delhi.
                              (3 of 7)
                                                     [CW-9560/2014]
29. Jwala Jat, D/o Shri Umrav Singh, Aged about 19 years, R/o
Nangal Purohit, Than, District- Jaipur, Via Narmada, Jaipur.

30. Pooja Surolia, D/o Shri Nathmal Surolia, Railway Colony,
T.No.-18, Churu.

31. Pratibha Nayak, D/o Shri Basant Kumar Nayak, Aged about
22 years, R/o New Sanganer Road, Ashok Pura, Gali No.3, Plot
No.23, Sodala, Jaipur.

32. Priti Dimri, D/o Shri Dharmanand, Aged about 28 years, R/o
102/8, Matunga Western Railway Colony, Matunga East,
Mumbai.

33. Renu Yadav, D/o Shri Amarchand Yadav, Aged about 23
years, R/o Pooja Colony, 6-E, Choti Lane No.1, Sriganganagar.

34. Rumeli Dhar, D/o Shri Apup Dhar, Aged about 31 years, R/o
36/13, Railway Colony, Kishan Ganj, Delhi.

35. Sweta Bishnoi, D/o Shri Deepak Bishnoi, Aged about 22
years, R/o Sector No.9, Gandhi Nagar, Hanumangarh.

36. Zakiya Ali, D/o Shri Dilshad Ali, Aged about 19 years, R/o
House No.S83, Sector 2, Ward No.22, Sikar.

37. Vandana Daga, D/o Shri Rajkumar Daga, Aged about 24
years, R/o 10/875, Malviya Nagar, Jaipur.

38. Abhimanyu Lamba, S/o Shri Randheer Singh, Aged about 19
years, R/o VPO Dhaba Tehsil Sagria, Distt. Hanumangarh.

39. Ajay Raj Singh, S/o Shri Pradhuman, Aged about 18 years,
R/o Chamunda Niwas, Makarwali Road, Ajmer.

40. Amit Gautam, S/o Shri Vedprakash Gautam, Aged about 19
years, R/o Purana Sehar, Birjapur.

41. Mahendra Singh, S/o Shri Narendra Singh, Aged about 18
years, R/o 79/131, Shipra Path, Mansarovar, Jaipur.

42. Yash Kothari, S/o Shri Bharat Kothari, Aged about 19 years,
R/o 1A3, Chander Shekar Azar Nagar, Bhilwara.

43. Bulbul Singh, D/o Shri Raghuraj Singh, Aged about 18 years,
P.No.72, Shikhak Colony, Dausa.

44. Pooja Kanwar, D/o Shri Bajranj Singh, Aged about 18 years
1-JA-16, Kala Kuan, Housing Board, Alwar.
                               (4 of 7)
                                                      [CW-9560/2014]
45. Sofi Sidhu, D/o Shri Sukhdarshan, Aged about 18 years, R/o
Pawan Puri, South Extn., 6-GA-3, Bikaner.

46. Manju Devi, D/o Shri Atmaram, Aged about 19 years, R/o
Gaon Fatehgarh, Distt. Hanumangarh.

47. Sanjay Bharti, S/o Sh. Parmanand Bharti, Aged about 27
years, R/o. Behind Karni Vikas Samiti, Govardhanpura, Kota.

48. Ganpat Sharma S/o. Sh. Sh. Bhanwar Lal, aged 18 years,
R/o. Pathano Ka Mohalla, Nagaur(Raj.)

49. Mahipal Lomror S/o. Sh. Sh. Krishan Lomror, aged 18 years,
R/o. 1/498, Housing Board, Nagaur.

50. Raju Joshi S/o. Sh. Sh. Babu Lal Joshi, aged 18 years, R/o.
Sanjay Colony, Nagaur(Raj.)

51. Sangeeta Kumawat D/o. Sh. Sh. Premchand, aged 18 years,
R/o. Khuraniyo Ki Dhani, Todi Harmara, Jaipur

52. Tanuja Vaisnav D/o. Sh. Sh. Bhanu Vaisnav, aged 18 years,
R/o. D-23, Govind Nagar, Housing Board Colony, Rajsamand.

53. Ruby Choudhary D/o. Sh. Sh. Guruveer Singh, aged 18
years, D-23 Madho Nagre Colony Siker Road, Jaipur.

54. Prachi Sharma D/o. Sh. Sh. Rajendra Sharma, aged 18 years,
R/o. 21, Shanti Marg, Near Shamshan, Adarsh Nagar, Jaipur.

55. Priyanka Guru D/o. Sh. Hanuman Singh, aged 18 years,
Kachi Thedi Ward No.11, Sri Karanpur, Sri Ganganagar.

56. Aarti Sharma D/o. Sh. Ramavatar Sharma, aged 18 years,
R/o. E-5, Ambedkar Nagar, Rajgarh Road, Alwar.

57. Riya Bezbora D/o. Sh. Shubhrajit Singh, aged 18 years, R/o.
Mayo Collage Girls School Mayo Link Road Ajmer.

58. Danielle Sharma D/o. Sh. Sanjay Sharma, aged 18 years,
R/o. Mayo College, Ajmer.

59. Tajendra Singh Dhillon S/o. Sh. Narendra Singh aged 20
years, R/o. House No. 16, Main Market, Rajakheda, Dholpur.

60. Shailender Gehlot S/o. Sh. Gopal Singh, aged 34 years,
R/o.47, Azad Nagar, Bhilwara.

61. Vikas Johrar S/o. Sh. Om Prakash, aged 18 years, R/o. VPO
Lalgarh Jatan, Ward No. 2, Tehsil Shadulshar, Srigangangar.
                               (5 of 7)
                                                      [CW-9560/2014]
62. Awijit Singh S/o. Sh. Girjasaran Singh, aged 24 years, R/o.
Housing Board Surat Garh Sri Ganganagar.

63. Prithviraj Singh S/o. Sh. Surjan Singh, aged 21 years, R/o.
Ward No. 4, Suratgargh, Sriganganagar.

64. Jobanpreet Singh S/o. Sh. Darbara Singh, aged 18 years,
R/o. Bhawani Singh Ki Dhani Near Prem Nagar Sriganganagar.

65. Manish Sharma S/o. Sh. Ullas Chand Sharma, aged 18
years, R/o. 5-N-11, Jawahar Nagar, Sriganganagar.

66. Pradeep jakhar S/o. Sh. Bhagirath, aged 18 years, R/o. Ward
No. 2, Teh. Suratgarh, Village Silwani, District Sriganganagar.

67. Arafat Khan S/o. Sh. Farooq Ahmed aged 18 years, R/o.
Near Bus Stand Jail Road Jhalawar.

68. Niresh Kumari D/o. Sh. Norag Kumar, aged 28 years, R/o.
Village-Barso, District-Barso, Bharatpur.

69. Naresh Gehlot S/o. Sh. Gokul Gehlot, aged 32 years, R/o.
46, Near Bal Bari School, Gangashahar, Bikaner.

70. Pranay Sharma S/o. Sh. Inder Sharma, aged 26 years, R/o.
C-1, Bal Marg, Tilak Nagar, Jaipur.

71. Mohd. Arif S/o. Sh. Rustam Khan, aged 24 years, R/o. A/20
Nehru Colony Near the Barlee Nagar, Nagaur.

72. Vinod Chawariya S/o. Sh. Sitaram Chawariya, aged 29 years,
R/o. Near M R Hotel Shubhash Road Kote Gate Bikaner.

73. Poonam Poonia S/o. Sh. Subhash Poonia, aged 20 years,
R/o. Village 9-Psd-A, Ward No. 4, Village Post 9-Psd-A, Tehsil
Garsana, District Sriganganagar.

74. Sh. Gourav Avasthi S/o. Sh. Prakash Avasthi, aged 19 years,
R/o. 150, Bhart nagar, Purani Abadi, Sri Ganganagar.

75. Ashok Singh S/o. Sh. Sohan Singh, aged 18 years, R/o.
Sarswati Colony Police Line, Baran Road Kota.

                                                     ....Petitioners

                              Versus

1. Board of Control for Cricket in India, a society registered
under the Tamilnadu Societies Registration Act having
                              (6 of 7)
                                                   [CW-9560/2014]
headquarters at Cricket Centre, Wankhede Stadium, Mumbai
through its Secretary.

2. Rajasthan Cricket Association, a State Level Sports
Association registered under the Rajasthan Sports Act, 2005
having its office at SMS Stadium, North Block, Jaipur through
Secretary.



                                          ....Respondents

__________________________________________ For Petitioners : Mr. Umang Gupta Ms. Shweta Chauhan Ms Sukanya Ghosh Mr. Tanuj Gupta For Respondents : Mr. Angad Mirdha __________________________________________ HON'BLE MR. JUSTICE M.N. BHANDARI Judgment / Order 28/11/2016 Heard on the application.

The BCCI has prayed for modification of the orders passed on 30.9.2014 and 1.10.2014 and even subsequent orders. It is to allow change of the support staff. The application is not opposed by any of the parties.

In view of above, the application is allowed.

(7 of 7) [CW-9560/2014] The support staff is allowed to be changed as prayed in the application. It is disposed of with the aforesaid.

(M.N. BHANDARI)J. Sunita/37