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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Mizoram - Subsection

Section 3(2) in The Mizoram Aided College Employees Rules, 1990

(2)The Director shall ascertain from various institutions concerned well ahead of each academic year the probable vacancies that are likely to arise during the year for the post of Principal, and other teaching staff and advertise such vacancies in at least two local daily newspapers and also in the Mizoram Gazette.