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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(1)(c) in A.P. Food Security Rules, 2017

(c)the individuals to be provided with supplementary nutrition and cash entitlements a per Sections 4, 5 and 6 of the Act.