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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(b) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(b)be accompanied by a Treasury Receipt or a Crossed Postal Order or a Bank Draft, as the case may be, showing that the appropriate fee in respect of the appeal as specified in Rule 8 has been paid.