Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(c) in The East Punjab Factories (Control of Dismantling) Act, 1948 (c)"machinery" has the meaning assigned to that word in clause (k) of section 2 of the [Factories Act, 1934 (XXV of 1934)] [See now Factories Act, 1948.].
