Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 3] [Entire Act] State of Gujarat - Subsection Section 3(3) in Gujarat Panchayats Act, 1961 (3)a district panchayat for each district.[4. Gram Sabha. - (1) There shall be a gram sabha for a village for performing such functions as are provided by or under this Act.
