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State of Gujarat - Section

Section 17 in Gujarat Organic Agricultural University Act, 2017

17. Extension Education Council.

(1)The Extension Education Council shall consist of the following members, namely:-
(i)the Vice-Chancellor-Chairperson;
(ii)the Directors of Agriculture, Horticulture, Animal Husbandry, Fisheries or Chief Conservator of Forests of the Government, depending upon mandate and programmes of the University;
(iii)the Director of Research and all Associate Directors or Joint Directors;
(iv)all Deans;
(v)all Heads of the Departments, Regional Research Station or Centres;
(vi)two eminent persons in the field of Extension Education from outside of the University, to be nominated by the Vice-Chancellor;
(vii)two progressive farmers having background of organic farming, to be nominated by the Vice- Chancellor;
(viii)the Director of Extension Education- Member-Secretary.
The Registrar and the Comptroller shall be the non-member invitees.
(2)The Vice-Chancellor may co-opt up to two members from related organizations.