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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Andhra Pradesh - Subsection

Section 28(3) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(3)In respect of receipts at designated banks directly, which do not pass through Cashier, the summary of daily collections shall be prepared by the Accounts section based on the daily bank statements. If necessary, an officer may be designated for the purpose of coordinating with the banks.