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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(2) in The Orissa (State) Council for Child Welfare Rules, 1996

(2)The Auditors of Government of India and State Government shall be competent to audit the said accounts if they release grants to the State Council or to any of its subsidiary organisations.